Mukundrao Sarjare vs State Of Chhattisgarh
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Chattisgarh High Court

Mukundrao Sarjare vs State Of Chhattisgarh on 18 February, 2025

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MANPREET
KAUR
                          HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by MANPREET
KAUR
Date: 2025.02.19                           CRA No. 358 of 2022
10:37:40 +0530


                               Mukundrao Sarjare Versus State Of Chhattisgarh

                                                      Order Sheet


                   18.02.2025         Heard Ms. Itu Rani Mukherjee, learned counsel
                                for the appellant. Also heard Mr. Nitansh Jaiswal,
                                learned Panel Lawyer for respondent / State.

Today, the matter is listed for hearing on I.A. No. 03/2025 i.e. application for urgent hearing. However, with the consent of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately. In view of the same, I.A. No. 03/2025, stands disposed of.

                                               Sd/-                       Sd/-
                                  (Ravindra Kumar Agrawal)            (Ramesh Sinha)
                                            Judge                      Chief Justice




                    Manpreet