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Dularam Bhogami vs State Of Chhattisgarh
2025 Latest Caselaw 1948 Chatt

Citation : 2025 Latest Caselaw 1948 Chatt
Judgement Date : 14 February, 2025

Chattisgarh High Court

Dularam Bhogami vs State Of Chhattisgarh on 14 February, 2025

2025:CGHC:7896-DB

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 1438 of 2021

DULARAM BHOGAMI versus STATE OF CHHATTISGARH

Order Sheet

14/02/2025 Mr. Vikas A. Shrivastava, Advocate for the appellant.

Mr. Nitansh Kumar Jaiswal, Panel Lawyer for the State.

Today, the matter is listed for hearing on I.A. No. 01/2021, application for suspension of sentence and grant of bail to the appellant. However, with the consent of learned counsel for the parties, the appeal itself is heard finally.

Accordingly, I.A. No. 01 of 2021 stands disposed of.

Judgment has been passed separately.

                                         Sd/-                                   Sd/-
                              (Ravindra Kumar Agrawal)                    (Ramesh Sinha)
                                       Judge                                Chief Justice




Digitally

                ved
signed by
VEDPRAKASH
DEWANGAN
 

 
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