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Pritam Lal Yadav vs Qiyamuddin Ahmed
2025 Latest Caselaw 1856 Chatt

Citation : 2025 Latest Caselaw 1856 Chatt
Judgement Date : 10 February, 2025

Chattisgarh High Court

Pritam Lal Yadav vs Qiyamuddin Ahmed on 10 February, 2025

                                       1


                                                                Digitally signed
                                                                by RAMESH
                                                                KUMAR VATTI



              HIGH COURT OF CHHATTISGARH AT BILASPUR


                          WP(227) No. 371 of 2023

          PRITAM LAL YADAV Versus QIYAMUDDIN AHMED

                               Order on Board



 10/02/2025         Mr. Jitendra Gupta, Advocate for the petitioner.

                    Mr. T.K. Jha, Advocate for the respondent/judgment

debtor.

Learned counsel for the respondent is directed to file

complete order sheets of execution case within period of two

weeks.

Call this matter thereafter.

Interim relief, if any, granted earlier shall continue till the

next date of hearing.

Sd/-

(Rakesh Mohan Pandey) Judge

vatti

 
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