Xyz vs Aalesh Vaishya
2025 Latest Caselaw 2896 Chatt

Chattisgarh High Court

Xyz vs Aalesh Vaishya on 22 August, 2025

                                                      1




                                                                                NAFR

                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                           ACQA No. 364 of 2023


                 XYZ
                                                                           ... Appellant
         Digitally
         signed by
         PRASHANT
PRASHANT DEWANGAN
                                                   versus
DEWANGAN Date:
         2025.08.22
         18:22:36
         +0530
                 1 - Aalesh Vaishya Son Of Ramprasad Vaishya, Aged About 35 Years
                 Caste Vaishya, Resident Of Village Moharshop Chowki Moharshop,
                 Police Station Chandani, District - Surajpur, Chhattisgarh. (Accused)


                 2 - State Of Chhattisgarh Through Station House Officer, Police Station
                 Chandani, District - Surajpur, Chhattisgarh.
                                                                        ... Respondents
                 For Appellant                 : None
                 For State/Respondent No.2 : Ms. Pragya Pandey, Dy. G.A.


                                 D.B:-Hon'ble Shri Justice Sanjay S. Agrawal,
                                 Hon'ble Shri Justice Radhakishan Agrawal

                                            Judgment on Board
                 Per Sanjay S. Agrawal, J.

22/08/2025

1. No one appears nor any representation is made on behalf of the appellant even when the case is called in the second round of hearing.

2. In the above circumstances, in absence of any representation, this Court is left with no other option but to dismiss this appeal for non- prosecution.

3. Accordingly, this appeal is dismissed for non-prosecution.

                           Sd/-                                  Sd/-

                    (Sanjay S. Agrawal)               (Radhakishan Agrawal)
                         JUDGE                              JUDGE
Prashant