Smt. Ratna Thawait vs Akash Thawait
2025 Latest Caselaw 2815 Chatt

Chattisgarh High Court

Smt. Ratna Thawait vs Akash Thawait on 20 August, 2025

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VISHAKHA
BEOHAR
                         HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by VISHAKHA
BEOHAR

                                        FA(MAT) No. 345 of 2024

                          SMT. RATNA THAWAIT versus AKASH THAWAIT

                                               Order Sheet


                   20/08/2025        Mr. Sushobhit Singh, Counsel for the appellant.

                                     Ms. Priyanka Rai, Advocate on behalf of Mr.

                                Aman Tamboli, Counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on

24.09.2025.

List this case on 24.09.2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                     Sd/-                           Sd/-

            (Rajani Dubey)         (Amitendra Kishore Prasad)
                Judge                       Judge




Vishakha