Smt. Ruchi Sahu vs Anand Kumar Sahu
2025 Latest Caselaw 2808 Chatt

Chattisgarh High Court

Smt. Ruchi Sahu vs Anand Kumar Sahu on 20 August, 2025

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VISHAKHA
BEOHAR
                         HIGH COURT OF CHHATTISGARH AT BILASPUR
Digitally signed
by VISHAKHA
BEOHAR

                                        FA(MAT) No. 305 of 2024

                          SMT. RUCHI SAHU versus ANAND KUMAR SAHU

                                              FA(MAT)/303/2024


                                                Order Sheet


                   20/08/2025        Mr. Akash Kumar Pansari, Counsel for the

                                appellant.

                                     Mr. Vijay Shankar Mishra, Counsel for the

                                respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on

25.09.2025.

List this case on 25.09.2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                     Sd/-                             Sd/-

            (Rajani Dubey)          (Amitendra Kishore Prasad)
                Judge                        Judge




Vishakha