Balbhadra Prasad Agrawal vs Smt. Sudha Agrawal (Died And Deleted) ...
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Chattisgarh High Court

Balbhadra Prasad Agrawal vs Smt. Sudha Agrawal (Died And Deleted) ... on 12 August, 2025

                         HIGH COURT OF CHHATTISGARH AT BILASPUR

                                              SA No. 203 of 2016

                       Balbhadra Prasad Agrawal versus Smt. Sudha Agrawal (Died and Deleted) Through
                       Lrs




          12.08.2025         Mr. K.N. Singh, counsel for the appellant(s).
                             Mr. Sandeep Patel, counsel for the respondents.

Mr. K.L. Sahu, Dy. Govt. Adv. for the State. On the next date of hearing, learned counsel for the parties will address on the issue whether the substantial question of law framed by this Court will fall within the ambit of substantial question of law as held by the Hon'ble Supreme Court in its various judgments.

List the case on 18th September, 2025.

Sd/-

(Narendra Kumar Vyas) JUDGE

Digitally signed by KISHORE KISHORE KUMAR KUMAR DESHMUKH DESHMUKH Date:

2025.08.13 10:47:10 +0530 Deshmukh