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Bahru Ram (Died) Through Lrs vs Rohit Kumar
2025 Latest Caselaw 1113 Chatt

Citation : 2025 Latest Caselaw 1113 Chatt
Judgement Date : 5 August, 2025

Chattisgarh High Court

Bahru Ram (Died) Through Lrs vs Rohit Kumar on 5 August, 2025

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                                HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                  FA No. 99 of 2010

                    BAHRU RAM (Died) Through Lrs. versus ROHIT KUMAR & OTHERS


                                                    Order Sheet



                    05.08.2025             Mr. Rajkumar Pali, counsel for the appellants.

                                           Mr. R.S. Patel, counsel for respondent Nos. 2(b) &

2(c).

Mr. Kishan Lal Sahu, Dy. Government Advocate for the State.

Arguments heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Manish

Digitally signed by MANISH MANISH YADAV YADAV Date:

2025.08.06 11:45:35 +0530

 
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