Citation : 2025 Latest Caselaw 1090 Chatt
Judgement Date : 4 August, 2025
1/1
Digitally signed
by BHOLA
NATH KHATAI
Date:
2025.08.05
10:22:03 +0530
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRR No. 1245 of 2018
J. C. BENRJI versus JYOTI BHUSHAN GOND
Order Sheet
04/08/2025
Mr. Ajay Kumar Dwivedi, counsel for applicant.
In this revision, the appellate Court's judgment dated 23.08.2018 has been challenged by which the trial court's order of conviction and sentence was set aside and the matter was remanded for re-trial for rectifying the irregularities and pass an order afresh.
Almost 7 years have passed since the judgment was passed by the appellate Court. The advocate does not know what is the present status of the trial.
Learned counsel for the applicant is directed to collect information regarding the present status of the trial.
List this case in the week after next.
Sd/-
Khatai (Sanjay Kumar Jaiswal) Judge
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