Kamal Panjwani vs Manohar Yadav
2025 Latest Caselaw 4048 Chatt

Chattisgarh High Court

Kamal Panjwani vs Manohar Yadav on 29 April, 2025

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                         HIGH COURT OF CHHATTISGARH AT BILASPUR
                                           MAC No. 1228 of 2017
                                 Kamal Panjwani versus Manoharlal Yadav & ors.

                   MAC/1378/2017,MAC/1346/2017,MAC/1234/2017,MAC/1235/2017,MAC/
                                                  1370/2017



                   29/04/2025            Mr. Ritesh Verma, counsel for appellant in MAC
                                   Nos. 1228/2017, 1235/2017 and 1234/2017 and for
                                   respondent No. 2 in MAC Nos. 1370/2017, 1346/2017

and 1378/2017.

Mr. Akash Shrivastava, Advocate on behalf of Mr. R.N. Pusty, counsel for respondent No.2 in MAC Nos. 1228/2017, 1234/2017 and 1235/2017 and for respondent No. 3 in MAC Nos. 1346/2017, 1370/2017 and 1378/2017.

Mr. Praveen Dhurandhar, counsel for appellant in MAC Nos. 1346/2017, 1370/2017 and 1378/2017 and for respondents No. 3 & in MAC No. 1228/2017, for respondents No. 3 to 5 in MAC No. 1234/2017 and for respondents No. 3 to 6 in MAC No. 1235/2017.

Arguments heard.

Reserved for judgment.

Sd/-

H.L. Sahu (Sanjay Kumar Jaiswal) Judge