Leelaram vs The State Of Chhattisgarh
2025 Latest Caselaw 4007 Chatt

Citation : 2025 Latest Caselaw 4007 Chatt
Judgement Date : 28 April, 2025

Chattisgarh High Court

Leelaram vs The State Of Chhattisgarh on 28 April, 2025

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          HIGH COURT OF CHHATTISGARH AT BILASPUR



                           CRA No. 596 of 2019


             LEELARAM versus THE STATE OF CHHATTISGARH



                                 Order Sheet




28/04/2025         Mr. Shailendra Dubey, learned counsel for the appellant/s.
                   Mr. Ajay Pandey, learned GA for the State/respondent.

Arguments heard. Reserved for judgment.

                          Sd/-                                   Sd/-
                    (Rajani Dubey)                     (Sachin Singh Rajput)
                        Judge                                    Judge




  Pawan

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