Chaneshwari Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 4005 Chatt

Chattisgarh High Court

Chaneshwari Sahu vs State Of Chhattisgarh on 28 April, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR
                                               Order Sheet
                                           CRA No. 1374 of 2024

                    CHANESHWARI SAHU versus STATE OF CHHATTISGARH
                                              CRA/1363/2024




28/04/2025                Heard Mr. Dharmesh Shrivastava, learned counsel for the

                    appellant in CRA No. 1374, Mr. Tarun Dansena, learned counsel for

                    appellant in CRA No. 1363/2024 and also heard Mr. Nitansh Jaiswal,

                    learned Panel Lawyer, appearing for the respondent/State.

With the consent of the parties, since we proceed to hear the matters finally, I.A. No. 1 of 2024 in both the appeals, which are applications for suspension of sentence and for grant of bail, stand disposed of.

Final order/Judgment passed separately.

                                    Sd/-                                 Sd/-

                          (Arvind Kumar Verma)                      (Ramesh Sinha)
                                Judge                                Chief Justice
         Jyoti