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Kamlesh Mandal vs State Of Chhattisgarh
2025 Latest Caselaw 3485 Chatt

Citation : 2025 Latest Caselaw 3485 Chatt
Judgement Date : 3 April, 2025

Chattisgarh High Court

Kamlesh Mandal vs State Of Chhattisgarh on 3 April, 2025

Digitally signed by AMIT HIGH COURT OF CHHATTISGARH AT BILASPUR PATEL

CRA No. 1227 of 2019

KAMLESH MANDAL versus STATE OF CHHATTISGARH

Order Sheet

03.04.2025 Mr. Rajesh Kumar Jain, counsel for the appellant.

Mr. Devesh G. Kela, PL for the State. Arguments heard.

Reserved for judgment.

                                Sd/-                            Sd/-
                            (Rajani Dubey)                (Sachin Singh Rajput)
                                Judge                              Judge




            AMIT PATEL
 

 
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