State Of Chhattisgarh vs Shankar Kujur And Ors
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Chattisgarh High Court

State Of Chhattisgarh vs Shankar Kujur And Ors on 1 April, 2025

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                             Digitally
                             signed by
                             AKHILESH
                    AKHILESH BEOHAR
                    BEOHAR   Date:
                             2025.04.02
                             15:36:07
                             +0530




             HIGH COURT OF CHHATTISGARH AT BILASPUR


                           ACQA No. 403 of 2010

             STATE OF CHHATTISGARH versus SHANKAR KUJUR and
             ORS.




01/04/2025          Mr.    R.N.     Pusty,    Government   Advocate   for   the

              Appellant/State.

                    Mr. Pavas Sharma, Advocate on behalf of Mr. Shakti

              Raj Sinha, Advocate for the respondents.

Arguments heard.

Reserved for Judgment.

                            Sd/-                       Sd/-
                    (Sanjay S. Agrawal)          (Radhakishan Agrawal)
                        Judge                          Judge




  Akhilesh