Assistant Commissioner Of Income ... vs M/S Ardent Steel Limited
2023 Latest Caselaw 476 Chatt

                                      1


             HIGH COURT OF CHHATTISGARH, BILASPUR

                                Order Sheet

                            WA No. 503 of 2018

      Assistant Commissioner of Income Tax (Central ) -2 & Another

                                   Versus

                          M/s Ardent Steel Limited



23/01/2023       Heard Mr. Amit Chaudhari, Ms. Naushina Afrin Ali and Mr. Ajay

             Kumrani, learned counsel for the appellants. Also heard Mr.

             Pratyush Jhunjhunwala and Mr. Ashish Mittal, learned counsel,

             appearing for the respondent.

Perused the I.A. No. 02 of 2022, which is an application for

taking document on record, filed on 21.10.2022.

Copy of the same was received by Mr. Ankit Singhal, learned

counsel for the respondent on the very same date.

No objection has been filed till date.

On due consideration, I.A. No. 02 of 2022, is allowed.

After considerable hearing has taken place, the learned

counsel for the parties pray for some time to place certain

judgments for consideration of the Court.

List this case on 07.02.2023.

On the next date fixed, the learned counsel for the appellants

will keep the original records ready.

                   Sd/-                                  Sd/-
         (Arup Kumar Goswami)                      (Sanjay Agrawal)
               Chief Justice                            Judge




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