Smt. Anima @ Chetna Dewangan vs Jitendra Kumar Dewangan
2023 Latest Caselaw 146 Chatt

Citation : 2023 Latest Caselaw 146 Chatt
Judgement Date : 6 January, 2023

Chattisgarh High Court

Smt. Anima @ Chetna Dewangan vs Jitendra Kumar Dewangan on 6 January, 2023

                             HIGH COURT OF CHHATTISGARH, BILASPUR

                                                   Order Sheet

                                               F.A(Mat) No. 6 of 2021

               Smt. Anima @ Chetna Dewangan Versus Jitendra Kumar Dewangan




06.01.2023            Mr. Vidya Bhushan Soni, counsel for the appellant.
 (Friday)
                      Mr. Sumit Shrivastava, counsel for the respondent.

During the course of hearing, on a query being made, learned counsel for the

respondent undertakes to file recent salary certificate of respondent within a week from

today.

Arguments heard.

Reserved for orders/judgment.

                            Sd/-                                           Sd/-

                      (Goutam Bhaduri)                              (N. K. Chandravanshi)
                            Judge                                           Judge


   Rao

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