Deepak Verma vs Smt. Rashmi Verma
2023 Latest Caselaw 902 Chatt

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                             Order Sheet
                                       FA(MAT) No. 118 of 2020
                             Deepak Verma Versus Smt. Rashmi Verma


10/02/2023          Shri P.R. Patankar, Advocate for the appellant.
                    Shri Jitendra Gupta, Advocate for the respondent.

Heard on I.A. No.1/2023, application for taking document on record, which is a certified copy of judgment dated 20-12-2022 passed by the learned Judicial Magistrate First Class, Durg (C.G.) wherein, the appellant and his family members have been acquitted of all the charges.

On due consideration, I.A. No.1/2023 is allowed. Document is taken on record. List the case for final hearing.

                           SD/-                                         SD/-

                    (Goutam Bhaduri)                         (N.K.Chandravanshi)
                           Judge                                      Judge




Amardeep