Siya Ram vs State Of Chhattisgarh
2023 Latest Caselaw 844 Chatt

Citation : 2023 Latest Caselaw 844 Chatt
Judgement Date : 9 February, 2023

Chattisgarh High Court

Siya Ram vs State Of Chhattisgarh on 9 February, 2023

                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Order Sheet

                                   CRA No. 505 of 2014

                         Siya Ram Versus State of Chhattisgarh

  DB
  Hon'ble Shri Justice Sanjay K. Agrawal and
  Hon'ble Shri Justice Radhakishan Agrawal




09/02/2023           Mr. Gajendra Sahu, Counsel for the appellant.


                     Mr. Sudeep Verma, Deputy Government Advocate for the

               State/respondent.

Judgment passed separately.

Signed and dated.

A copy of the judgment be sent to the Secretary, High Court

Legal Services Committee for information and needful action.

                             Sd/-                            Sd/-
                     (Sanjay K. Agrawal)             (Radhakishan Agrawal)
                            Judge                           Judge




 Chandrakant

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