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Lumesh Kosare vs State Of Chhattisgarh
2023 Latest Caselaw 1156 Chatt

Citation : 2023 Latest Caselaw 1156 Chatt
Judgement Date : 23 February, 2023

Chattisgarh High Court
Lumesh Kosare vs State Of Chhattisgarh on 23 February, 2023
                                                                     NAFR

             HIGH COURT OF CHHATTISGARH, BILASPUR

                          CRA No. 258 of 2023

    Lumesh Kosare S/o Late Kanak Prasad Kosare, aged about 24 years,
     R/o Village Kodeva Police Station Arjunda, District Balod, (C.G.)

                                                              ---- Appellant

                                  Versus

    State of Chhattisgarh, through the Station House Officer, Police
     Station Arjunda, District Balod, (C.G.)

                                                          ---- Respondent

For Appellant :- Mr. Ravi Kumar Banjare, Advocate. For Respondent :- Mr. Ravi Bhagat, Dy. Government Advocate.

Division Bench

Hon'ble Shri Justice Sanjay K. Agrawal & Hon'ble Shri Justice Radhakishan Agrawal

Order On Board (23.02.2023)

Sanjay K. Agrawal, J

1. Heard.

2. The appeal CRA No.387/2023 (Lumesh Kosare v. State of

Chhattisgarh), preferred by the appellant against the impugned

judgment of conviction and order of sentence dated 01.12.2022 by

engaging counsel of his own choice and the instant criminal appeal i.e.

CRA No.258/2023 ( Lumesh Kosare v. State of Chhattisgarh) has been

filed with the assistance of High Court Legal Aid Committee against the

same impugned judgment.

3. Since criminal appeal i.e. CRA No.387/2023 preferred by the appellant

by engaging a counsel of his own choice against the same impugned

judgment of conviction and order sentence dated 01.12.2022 is

pending consideration before this Court, the instant criminal appeal i.e.

CRA No.258/2023 is unnecessary and accordingly, it stands disposed

off. Mr. Ravi Kumar Banjare, learned counsel, is requested to submit

the paper book to this Court which was supplied to him and the

Registry is directed to serve the same to Mr. Amit Kumar, learned

counsel, who is appearing on behalf of the appellant in CRA

No.387/2023.

               Sd/-                                          Sd/-
         (Sanjay K. Agrawal)                       (Radhakishan Agrawal)
              Judge                                         Judge
Ankit
 

 
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