Mamta Yadav vs Kishan Chand Jain
2022 Latest Caselaw 6488 Chatt

Citation : 2022 Latest Caselaw 6488 Chatt
Judgement Date : 31 October, 2022

Chattisgarh High Court

Mamta Yadav vs Kishan Chand Jain on 31 October, 2022

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                           First Appeal No.51 of 2008
                 Mamta Yadav & Others Versus Kishan Chand Jain

             k




31/10/2022            Shri Goutam Khetrapal, Counsel for the Appellants.

                      Shri B.P. Sharma with Ms. Sameeksha Gupta and Ms. Anuja
             Sharma, Counsel for the Respondent.

Heard both the parties.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

Download the LatestLaws.com Mobile App