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Bashir Khan vs State Of Chhattisgarh
2022 Latest Caselaw 6966 Chatt

Citation : 2022 Latest Caselaw 6966 Chatt
Judgement Date : 18 November, 2022

Chattisgarh High Court
Bashir Khan vs State Of Chhattisgarh on 18 November, 2022
                HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                 CRR No.2 of 2012
                    Bashir Khan Versus State of Chhattisgarh



18.11.2022

Shri Bhaskar Payashi, counsel for the applicant.

Shri Saumya Rai, P. L. for the State.

Another case i.e. CRR No. 11 of 2012 arising out of same impugned judgment is also pending.

List this case alongwith CRR No. 11 of 2012 in the next week for final hearing.

Sd/-

(Rakesh Mohan Pandey) Judge

Nadim

 
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