Ku. Saraswati Yadu vs State Of Chhattisgarh
2022 Latest Caselaw 6907 Chatt

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                              Criminal Appeal No.706 of 2018

                     Ku. Saraswati Yadu Versus State of Chhattisgarh

                                      Cr.A.No.752/2018

       DB
       Hon'ble Shri Sanjay K. Agrawal and
       Hon'ble Shri Rakesh Mohan Pandey, JJ.

Final

17/11/2022 Mrs. Indira Tripathi, counsel for the appellant in Cr.A.No.706/2018.

Mr. Pragalbha Sharma, counsel for the appellant in Cr.A. No.752/2018.

Mr. Anmol Sharma, Panel Lawyer for the State/respondent.

Arguments heard.

Reserved for judgment.

                          Sd/-                                            Sd/-
                   (Sanjay K. Agrawal)                          (Rakesh Mohan Pandey)
                         Judge                                           Judge




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