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Chhattisgarh Public Service ... vs State Of Chhattisgarh
2022 Latest Caselaw 6643 Chatt

Citation : 2022 Latest Caselaw 6643 Chatt
Judgement Date : 7 November, 2022

Chattisgarh High Court
Chhattisgarh Public Service ... vs State Of Chhattisgarh on 7 November, 2022
                                   1

                                                                  NAFR
            HIGH COURT OF CHHATTISGARH, BILASPUR

                          WA No. 449 of 2022

Chhattisgarh Public Service Commission Through Secretary North Block,
Sector 19, Nava Raipur, District : Raipur, Chhattisgarh

                                                           ---- Appellant

                                Versus

1.    State of Chhattisgarh Through Secretary Department of Higher
      Education Mantralaya Mahanadi Bhawan, Atal Nagar, Nawa
      Raipur, District : Raipur, Chhattisgarh
2.    Director Directorate Department of Higher Education Indrawati
      Bhawan Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh
3.    Jayant Kumar Rajwade S/o Ram Narayan Rajwade Aged About 30
      Years R/o Nakana Tahsil Ramanujnagar, District : Surajpur,
      Chhattisgarh
4.    Dilruba A Bano D/o Aynul Haque Aged About 30 Years R/o Kunkuri,
      District : Jashpur, Chhattisgarh
5.    Anurag Soni S/o Shaligram Prasad Soni Aged About 29 Years R/o
      Ward No, 24 Bhatti Road Near Aisect Computer Ambikapur,
      Kedarpur, District : Surguja (Ambikapur), Chhattisgarh
6.    Suman Rawte D/o D.L. Rawte Aged About 29 Years R/o 67 Ward
      No.1 Naveen Colony Pharas Gaon, District : Kondagaon,
      Chhattisgarh
7.    Naveen Kumar Markam S/o Sukhan Lal Markam Aged About 32
      Years R/o 253/kh Sikshak Nagar No. 2 Hardi Bazar, Pali, District :
      Korba, Chhattisgarh
8.    Tulesh Kumar Gendley S/o Ram Sahay Gendley Aged About 32
      Years R/o Alenva Para Motimpur Jarha Gaon, District : Mungeli,
      Chhattisgarh
9.    Mukesh Kumar Sahu S/o Samaru Ram Sahu Aged About 31 Years
      R/o 200/kh Chungarhi, District : Surajpur, Chhattisgarh
10.   Nilesh Kumar Rajwade S/o Bhaiyya Ram Rajwade Aged About 31
      Years R/o 804 Ward No. 12, Near Aganbadi Imlipara Bhatgaon
      Colliery, District : Surajpur, Chhattisgarh
11.   Nishat Perveen D/o Mohammed Zafar Imam Aged About 30 Years
      R/o Near Mahamaya Mandir Nawagarh Ambikapur Gaon, District :
      Surguja (Ambikapur), Chhattisgarh
12.   Namra Dhirhi D/o Shivratan Lal Dhirhi Aged About 31 Years R/o
      Pachpedi Naka Ward No. 51 Jhanda Chowk Sahu Tailors Lakshmi
      Nagar, District : Raipur, Chhattisgarh
                                       2


13.   Namita Singh D/o Dr. Maheshwar Singh Aged About 29 Years R/o
      House No. B/14 Ward No. 11 Jarhi (Np), District : Surajpur,
      Chhattisgarh
14.   Amrita Giri D/o Dinesh Kumar Giri Aged About 28 Years R/o House
      No, F-02 Officers Colony Ring Road Ambikapur, District : Surguja
      (Ambikapur), Chhattisgarh
15.   Richa Sao D/o Krishna Kumar Sao Aged About 29 Years R/o Hdd-
      2/79 Near Gole Chowk Kabir Singh Tatibandh, District : Raipur,
      Chhattisgarh
16.   Tarun Singh Patel S/o Nilamber Prasad Patel Aged About 91 Years
      R/o Maneswar Muhalla Petforwa Darang Champa, District : Janjgir-
      Champa, Chhattisgarh
17.   Hemant Sahu S/o Beduram Sahu Aged About 31 Years R/o Dubey
      Colony Mowa, District : Raipur, Chhattisgarh
                                                           ---- Respondents

WA No. 485 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi, Bhawan, Atal Nagar, Nawa Raipur, District Raipur Chhattisgarh.

2. Alok Kujur S/o Shri Nansai Kujur Aged About 32 Years R/o Room No. 15, Block -2 Sector -5, Street-1, Bhilai, P.S. Civic Centre Bhilai, Tehsil And District Durg Chhattisgarh.

---- Respondents

WA No. 488 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Nawa Raipur Chhattisgarh.

2. The Secretary Department of Health And Family Welfare, Atal

Nagar New Raipur, District Raipur Chhattisgarh.

3. The Directorate of Medical Education, Through The Director, DKS Bhawan, Raipur, District Raipur Chhattisgarh.

4. Chhattisgarh Ayush And Health Science University, Through The Vice Chancellor, Durga Mahavidyalaya, Raipur, District Raipur Chhattisgarh.

5. Pt. J.N.M. Medical College And Hospital, Through The Vice Chancellor, Raipur, District Raipur Chhattisgarh.

6. Supriya Xalxo D/o Shri Anand Kumar Fardi Aged About 28 Years R/o Dhimrapur, Jindal Chowk, G.E.L, Churchpara, Tahsil And District Raigarh Chhattisgarh.

---- Respondents

WA No. 489 of 2022

Chhattisgarh Public Service Commission Through Secretary North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District Raipur, Chhattisgarh.

2. Dr. Rahul Gedam S/o Shri G.B. Gedam Aged About 46 Years R/o H.No.162 Ward 29, Near Water Tank, Tarbahar, Indira Colony, District Bilaspur, Chhattisgarh.

---- Respondents

WA No. 492 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector - 19, Nava Raipur, District - Raipur (C.G.)

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Nava Raipur, District - Raipur (C.G.)

2. Payal Devi Chandrakar W/o Shri Harsh Chandrakar Aged About 32

Years R/o Behind Anil Auto, Borji Colony Chowk, Durg Thana Phulgaon, District - Durg (C.G.)

3. Chandrashekhar Netam S/o Shri Sopsingh Netam Aged About 30 Years R/o Village Mayana, Post Puri, Tehsil Charama, District - Kanker (C.G.)

---- Respondents

WA No. 493 of 2022

Chhattisgarh Public Service Commission Through Secretary North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education Mantralaya, Mahanadi Bhawan, Atal Nagar, Nava Raipur, District Raipur, Chhattisgarh.

2. Bharti Gajendra D/o D.R. Gajendra Aged About 27 Years R/o Ganjpara, Balod, Near Mini Stadium, District Balod, Chhattisgarh.

---- Respondents

WA No. 494 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District Raipur, Chhattisgarh.

2. Yogesh Kumar Sidar S/o Shri Vijendra Singh Sidar Aged About 32 Years R/o Village Udela, Post Bhanwarpur Tahsil Basna District Mahasamund, Chhattisgarh.

3. Akhilesh Kumar S/o Shri Ramnath Nag Aged About 31 Years R/o Village Sunderum Boys Hostel Wing No.C Room No. 207 Krishak Nagar Jora, District Raipur, Chhattisgarh.

4. Akash Nirmal S/o Shri Bhagwat Kumar Nirmal Aged About 31 Years R/o Ju Mig-2 Hatkeshar Dindayal Puram Dhamtari, District Dhamtari, Chhattisgarh.

5. Manmohan Singh Bisen S/o Shri Urmal Chand Bisen Aged About 32 Years R/o Village Malhari, Khamarhiya Tahsil Nagri, District Dhamtari, Chhattisgarh.

6. Rajesh Kumar Patel S/o Shri Lalit Kumar Patel Aged About 29 Years R/o Village Barbhauna Post Barbhauna, Tahsil Kharsiya, District Raigarh, Chhattisgarh.

7. Parmeshwar Gore S/o Shri Ishwar Kumar Aged About 28 Years R/o Village Bhandari Para Dondi, Post Dondi, Tahsil Dondi, District Balod, Chhattisgarh.

8. Hemkant Chandravanshi S/o Shri Kumar Prasad Aged About 32 Years R/o Ward No.26 Ghothiya Road Infront Of Hotel Sapna, Kawardha, District Kabirdham, Chhattisgarh.

9. Mohan Singh Maravi S/o Shri Chinta Singh Maravi Aged About 38 Years R/o Village Chachedi Post Dindori Tahsil Lormi, District Mungeli, Chhattisgarh.

---- Respondents

WA No. 498 of 2022

Chhattisgarh Public Service Commission Through Secretary North Block, Sector 19, Nava Raipur, District - Raipur (C.G.)

---- Appellant

Versus

1. Umesh Chandra Deshmukh S/o Shri Narendra Kumar Deshmukh Aged About 36 Years R/o K/16, Face - 2, Riddhi Siddhi Colony Rajnandgaon, District - Rajnandgaon (C.G.)

2. State of Chhattisgarh Through Secretary Department of Higher Education Mantralaya, Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District - Raipur (C.G.)

3. Director Higher Education Department Indrawati Bhawan Atal Nagar New Raipur, District - Raipur (C.G.)

---- Respondents

WA No. 551 of 2022

Chhattisgarh Public Service Commission Through Chairman, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh Previous Address Shankar Nagar, Bhagat Singh Square, Raipur Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Department of Higher Education 1st Floor Mantralaya Mahanadi Bhawan, Nava Raipur, Atal Nagar Raipur District Raipur Chhattisgarh

2. Pawan Kumar S/o Santram Koshewara Aged About 36 Years R/o 498/2/11 V I P Nagar Risali Bhilai, Tehsil Bhilai, District Durg Chhattisgarh

---- Respondents

WA No. 552 of 2022

Chhattisgarh Public Service Commission Through The Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh. Previous Address - Shankar Nagar Road Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya, Mahanadi Bhawan, Atal Nagar, Nawa Raipur District Raipur Chhattisgarh.

2. Rajesh Kumar Ekka S/o Shri Dalbir Ekka Aged About 29 Years R/o H.No. 10 Katkalo Jarhapara Tahsil Mainpat District Sarguja Chhattisgarh.

---- Respondents

WA No. 553 of 2022

Chhattisgarh Public Service Commission Through Secretaryk Notrh Block, Sector-19, Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secrtetary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Om Sharan Sharma Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

3. Varsha Thakur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Kiran Sahu Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Kashyap Rathor Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

6. Ganesh Ram Nayak Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

7. Ram Ratan Khunte Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

8. Sukhi Ram Tandan Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

9. Rashmi Jangre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

10. Pooja Patre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

11. Triptee Mandavi Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

12. Anjeeta Kujur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

13. Monika Xess Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

14. Balmukund Netam S/o Shri Mandai Ram Netam Aged About 36 Years R/o Ward No. 11, Kandrapara Gandai, Block Gandai, District : Rajnandgaon, Chhattisgarh

---- Respondents

WA No. 554 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

2. Examination Controller North Block, Sector 19 Nava Raipur, District Raipur, (C.G) Previous Address Is Shankar Nagar Road, Bhagat Singh Square Raipur

---- Appellants

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava

Raipur, District : Raipur, Chhattisgarh

2. Hem Lal Chandrakar S/oi Shri Khilawan Lal Chandrakar R/o Housing Board Mig Ii/14, Dharampara No 1, Jagdalpur, District : Bastar(Jagdalpur), Chhattisgarh

---- Respondents

WA No. 555 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Director Directorate Department of Higher Education, Indrawati Bhawan Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

3. Anand Lakra S/o Shri Selbestar Lakra Aged About 31 Years R/o Village Adarshnagar, Post Bishrampur, Surajpur, District : Surajpur, Chhattisgarh

---- Respondents

WA No. 556 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur Chhattisgarh.

2. Prem Prakash S/o Shiv Kumar Aged About 32 Years R/o Village And Post Kapasada Tahsil Dhamdha District Durg Chhattisgarh

---- Respondents

WA No. 557 of 2022

Chhattisgarh Public Service Commission Through The Secretary, North

Block, Sector 19, Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Department of Higher Education, Mantralaya Mahanadi Bhawan, Atal Nagar, Nawa Raipur, District : Raipur, Chhattisgarh

2. Director Higher Education Department, Indirawati Bhawan, Atal Nagar, New Raipur, District : Raipur, Chhattisgarh

3. Namrata Kahar D/o Shri Manohar Lal Kahar Aged About 29 Years R/o Opposite To Rohit Kirana Stores, Jyoti Vihar Khamtarai Road Bilaspur, Police Station- Sarkanda, District Bilaspur Chhattisgarh Roll Number 190212100074

---- Respondents

WA No. 558 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

2. Examination Controller North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh, Previous Address Is Shankar Nagar Road, Bhagat Singh Square

---- Appellants

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Komal Nandanwar D/o Mohan Lal Nandanwar Aged About 34 Years R/o Housing Board Colony Mig Ii/14, Dharampura No. - 1, Jagdalpur, District : Bastar(Jagdalpur), Chhattisgarh

---- Respondents

WA No. 559 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District Raipur, Chhattisgarh

2. Shrishti Mathur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

3. Vijay Kumar Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

8. Sachin Singh Rajput Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

18. Sumar Singh Kanwar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur, Chhattisgarh

19. Lokesh Kumar Rathore D/o Shri Dhani Ram Rathore Aged About 31 Years R/o Village Navgawan, Post Ponch, Baloda, District Janjgir-Champa, Chhattisgarh

---- Respondents

WA No. 562 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector-19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhavan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Neha Dewangan D/o Shri Anup Kumar Dewangan Aged About 31 Years R/o Old Bus Stand, Kashyap Colony, Gitanjali Nagar, Bilaspur, District : Bilaspur, Chhattisgarh

---- Respondents

WA No. 563 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Om Sharan Sharma Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District Raipur

3. Varsha Thakur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

4. Kiran Sahu Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

5. Kashyap Rathor Through Public Service Commission, Raipur

Shankar Nagar Road, Raipur District Raipur

6. Ganesh Ram Nayak Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

7. Ram Ratan Khunte Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

8. Sukhi Ram Tandan Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

9. Rashmi Jangre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

10. Pooja Patre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

11. Triptee Mandavi Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

12. Anjeeta Kujur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

13. Monika Xess Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

14. Rajeshwari Netam D/o Late Tulsi Ram Netam Aged About 41 Years R/o House No. 260 - A, Ward No. 15, Awaspara, Village And Post Halba, Block Charama, District : Kanker, Chhattisgarh

---- Respondents

WA No. 564 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District - Raipur (C.G)

2. Controller of Examination State Public Service Commission Lok Ayog Bhawan, Atal Nagar, New Raipur, Chhattisgarh

---- Appellants Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District - Raipur (C.G.)

2. Vijay Shankar Patre S/o Shri Chandra Prakash Patre Aged About 35 Years R/o Ward No. 04, Siddhi Vinayak Nagar, Behind Little Angel School, Bilaspur (C.G.)

---- Respondents

WA No. 565 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block, Sector-19 Nava Raipur, District : Raipur, Chhattisgarh

2. Controller of Examination State Public Service Commission, Lok Ayog Bhawan Atal Nagar, New Raipur

---- Appellants

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhavan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Ranjana Singh D/o Shri Raghuvar Singh Aged About 37 Years R/o B-274, Shakti Nagar, Jarhi, Police Station Bhatgaon, District : Surajpur, Chhattisgarh

---- Respondents

WA No. 566 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Shrishti Mathur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

3. Vijay Kumar Patel Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

4. Kiran Sahu Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

5. Sandeep Patel Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

7. Ajay Singh Thakur Through Public Service Commission, Raipur

Shankar Nagar Road, Raipur District Raipur

8. Sachin Singh Rajput Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

9. Ajay Kumar Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

10. Bhola Ram Sahu Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

11. Ram Ratan Khunte Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

12. Dhammpal Ramtake Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

13. Jagrit Thakur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

14. Hempushpa Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

15. Anjeeta Kujur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

16. Shailendra Arya Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

17. Chetan Kumar Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

18. Suman Singh Kanwer Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

19. Rajeshwari Netam D/o Late Tulsi Ram Netam Aged About 41 Years R/o House No. 260 - A, Ward No. 15, Awaspara, Village And Post Halba, Block Charama, District : Kanker, Chhattisgarh

---- Respondents

WA No. 567 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education

Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur, Chhattisgarh

2. Deepti Mahilange Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

3. Rashmi Kujur, Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Preeti Singh Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Sarala Painkara Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

6. Anuradha Shyam D/o Shri Nanka Ram, Aged About 31 Years R/o Village Korja, Post Jamgala Block Lakhanpur, District Surguja, Chhattisgarh

7. Ramesh Kumar Singh S/o Shri Pancham Ram Aged About 30 Years R/o Village Jaipur, Post Turna Block Lakhanpur, District Surguja, Chhattisgarh

---- Respondents

WA No. 568 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District Raipur, Chhattisgarh

2. Om Sharan Sharma Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

3. Varsha Thakur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

4. Kiran Sahu Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

5. Kashyap Rathor Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

6. Ganesh Ram Nayak Through Public Service Commission, Raipur

Shankar Nagar Road, Raipur District Raipur

7. Ram Ratan Khunte Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

8. Sukhi Ram Tandan Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

9. Rashmi Jangre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

10. Pooja Patre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

11. Triptee Mandavi Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

12. Anjeeta Kujur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

13. Monika Xess Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

14. Anukul Thawarey S/o Shri Mohan Lal Thawarey Aged About 31 Years R/o Polt No. 49, Debey Colony, Mova, District : Raipur, Chhattisgarh

15. Tarun Lal Amariya S/o Shri Kalyan Singh Amariya Aged About 31 Years R/o B - 2, Gulzar Homes, Quadari Maszid Road, Behind Sharda Petrol Pump, Motio Nagar, Santoshi Nagar, Boriyakhurd, District : Raipur, Chhattisgarh

---- Respondents

WA No. 569 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through The Secretary, Higher Education Department, Mantralaya, Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Vijay Kumar Patel Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur

3. Kiran Sahu Through Public Service Commission, Raipur Shankar

Nagar Road, Raipur District Raipur

4. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

5. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

6. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

7. Sachin Singh Rajput Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

8. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

9. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

10. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

11. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

12. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

13. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

14. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

15. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

16. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

17. Sumar Singh Kanwer Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur

18. Anuradha Shyam D/o Shri Nanka Ram Aged About 31 Years R/o Village Korja, Post Jamgala, Block Lakhanpur, District : Surguja (Ambikapur), Chhattisgarh

19. Keshika Jangde D/o Shri Harish Kumar Jangde Aged About 36 Years R/o Street No. 12, Near Reliance Tower, Adarsh Nagar, Mova Raipur, Chhattisgarh

20. Ramesh Kumar Singh S/o Shri Pancham Ram Aged About 30 Years R/o Village Jaipur, Post Turna, Block Lakhanpur, District : Surguja (Ambikapur), Chhattisgarh

---- Respondents

WA No. 571 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

2. Controller of Examination State Public Service Commission Lok Ayog Bhawan, Atal Nagar, New Raipur, Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Raghvendra Kumar Dewangan S/o Shri Kedarnath Dewangan Aged About 26 Years R/o Village And Post Lofandi, Police Station Koni, District : Bilaspur, Chhattisgarh

---- Respondents

WA No. 572 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Deepti Mahilange Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

3. Rashmi Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Preeti Singh Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Sarala Painkara Through Public Service Commission, Raipur,

Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

6. Chandrakala W/o Shri Girish Keshkar Aged About 38 Years R/o Quarter No. 651, Sector-3, Type-A, Post Office Balco Nagar, District : Korba, Chhattisgarh

---- Respondents

WA No. 573 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur, Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary, Higher Education Department, Mantralaya, Mahanadi Bhawan, Atal Nagar Nava Raipur, District Raipur, Chhattisgarh.

2. Shrishti Mathur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur, Chhattisgarh.

3. Vijay Kumar Patel Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

8. Sachin Singh Rajput Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh.

18. Sumar Singh Kanwer Through Public Service Commission, Raipur Shankar Nagar Road Raipur District- Raipur Chhattisgarh.

19. Rohit Kumar Miri S/o Shri Bhanjan Das Miri Aged About 41 Years R/o Near Shruti Medical Store, Ward No. 4, District- Bilaspur Chhattisgarh.

---- Respondents

WA No. 574 of 2022

1. Chhattisgarh Public Service Commission Through Secretary, North Block Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

2. Controller of Examination State Public Service Commission Lok Ayog Bhawan, Atal Nagar New Raipur

---- Appellants

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Dileshwar Prasad S/o Shri Bholanath Patel Patre Aged About 28 Years R/o Nawadih Amer Bhatha Sendripali Korba, District : Korba, Chhattisgarh

---- Respondents

WA No. 575 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur District- Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District- Raipur Chhattisgarh.

2. Deepti Mahilange Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District- Raipur Chhattisgarh.

3. Rashmi Kujur Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Preeti Singh Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Sarala Painkara Through Public Service Commission, Raipur Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

6. Sheshnarayan Sahu S/o Shri Lakhan Lal Sahu Aged About 32 Years R/o Village Sirsida, Post Khamhariya, Block Nagri

7. Narendra Kumar Baghel S/o Shri Resham Lal Baghel Aged About 36 Years R/o C/o Rajendra Sharma, Ward No. 30 Near River Dale School, Bagbahra Road Mahasamund Chhattisgarh.

8. Ganesh Ram Nayak S/o Shri Bhageerathee Nayak Aged About 31 Years R/o Bhairopur, Post Bhagat Deori Mahasamund Chhattisgarh.

9. Abhishek Kumar Singh S/o Shri Ranbir Singh Aged About 28 Years R/o Patelpara, Near Shiv Mandir, Sargawan, Surguja Chhattisgarh.

---- Respondents

WA No. 576 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur (C.G.)

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education

Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur (C.G.)

2. Shrishti Mathur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

3. Vijay Kumar Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

8. Sachin Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

18. Suman Singh Kanwer Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

19. Shailja Singh W/o Shri Virendra Singh Aged About 38 Years House No. 847, Street No. 13, Shanti Nagar, Bhilai, District Durg (C.G.)

20. Mithlesh Patel S/o Shri Harikrishna Patel Aged About 35 Years R/o Purani Basti Khokhopara Beside Primary Health Centre Near Pankaj Garden District Raipur (C.G.)

---- Respondents

WA No. 577 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur Chhattisgarh

2. Om Sharan Sharma Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

3. Varsha Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

5. Kashyap Rathor Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

6. Ganesh Ram Nayak Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

7. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

8. Sukhi Ram Tandan Through Public Service Commission, Raipur , Shankar Nagar Road, Raipur District Raipur Chhattisgarh

9. Rashmi Jangre Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

10. Pooja Patre Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur Chhattisgarh

11. Triptee Mandavi Through Public Service Commission, Raipur, Shankar Nagar Road Raipur District Raipur Chhattisgarh

12. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur District Raipur Chhattisgarh

13. Monika Xess Through Public Service Commission, Raipur Shankar Nagar Road, Raipur District Raipur Chhattisgarh

14. Keshika Jangde D/o Shri Harish Kumar Jangde Aged About 36 Years R/o Street No. 12, Near Reliance Tower, Adarsh Nagar, Mova District Raipur Chhattisgarh

15. Ramesh Kumar Singh D/o Shri Pancham Ram Aged About 30 Years R/o Village Jaipur, Post Tuma, Block Lakhanpur, District Surguja Chhattisgarh

---- Respondents

WA No. 578 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur, District : Raipur, Chhattisgarh

2. Shrishti Mathur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

3. Vijay Kumar Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

8. Sachin Singh Rajput Through Public Service Commission, Raipur,

Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

18. Suman Singh Kanwer Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

19. Prerna Verma D/o Shri Virendra Kumar Verma Aged About 32 Years R/o House No. 843/3-B, Balco Nagar, Korba, Chhattigarh.

20. Ganesh Ram Nayak S/o Shri Bhageerathee Nayak Aged About 31 Years R/o Bhairopur, Post Bhagat Deori, Mahasamund Chhattisgarh.

21. Abhishek Kumar Singh S/o Shri Ranbir Singh Aged About 28 Years R/o Patelpara, Near Shiv Mandir, Sargawan, Surguja Chhattisgarh.

---- Respondents

WA No. 579 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District : Raipur, Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar, Nava Raipur, District : Raipur, Chhattisgarh

2. Om Sharan Sharma Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

3. Varsha Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

5. Kashyap Rathor Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

6. Ganesh Ram Nayak Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

7. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

8. Sukhi Ram Tandan Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

9. Rashmi Jangre Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

10. Pooja Patre Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

11. Triptee Mandavi Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

12. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

13. Monika Xess Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District : Raipur, Chhattisgarh

14. Rohit Kumar Miri S/o Shri Bhanjan Das Miri Aged About 41 Years R/o Near Shruti Medical Store, Ward No. 4, District : Bilaspur, Chhattisgarh

---- Respondents

WA No. 580 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block,

Sector 19 Nava Raipur, District Raipur (C.G.)

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur (C.G.)

2. Shrishti Mathur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

3. Vijay Kumar Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

8. Sachin Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

18. Suman Singh Kanwer Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

19. Nilmani Verma S/o Shri Rajkumar Verma Aged About 41 Years R/o Dhanlaxmi Nagar, Near Hanuman Mandir Bhanpuri, Birgaon, Raipur (C.G.)

---- Respondents

WA No. 581 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur (C.G.)

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur (C.G.)

2. Shrishti Mathur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

3. Vijay Kumar Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

4. Kiran Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

5. Sandeep Patel Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

6. Gulame Mustafa Ansari Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

7. Ajay Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

8. Sachin Singh Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

9. Ajay Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

10. Bhola Ram Sahu Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

11. Ram Ratan Khunte Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

12. Dhammpal Ramtake Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

13. Jagrit Thakur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

14. Hempushpa Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

15. Anjeeta Kujur Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

16. Shailendra Arya Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

17. Chetan Kumar Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

18. Suman Singh Kanwer Through Public Service Commission, Raipur, Shankar Nagar Road, Raipur, District Raipur (Chhattisgarh)

19. Rajani Sahu D/o Shri Sheonarayan Sahu Aged About 39 Years R/o Ashok Nagar, Sarkanda, District Bilaspur (C.G.)

---- Respondents

WA No. 583 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur Chhattisgarh

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary Higher Education Department Mantralaya Mahanadi Bhawan, Atal Nagar Nava Raipur District Raipur Chhattisgarh.

2. Yogesh Kumar Dongre S/o Shri Guharam Dongre Aged About 33 Years R/o Village And Post Sanjari Tahsil Dondi Lohara District Balod Chhattisgarh.

3. Kumari Anuradha Rana D/o Shri Dijal Singh Rana Aged About 34 Years R/o Type -2 Double Store Quarter No. 33/CWS Bacheli

Dantewada Chhattisgarh.

---- Respondents

WA No. 584 of 2022

Chhattisgarh Public Service Commission Through Secretary, North Block, Sector 19 Nava Raipur, District Raipur Chhattisgarh.

---- Appellant

Versus

1. State of Chhattisgarh Through Secretary, Department Of Higher Education Mantralaya, Mahanadi Bhawan, Naya Raipur, P.S. Abhanpur, District Raipur Chhattisgarh.

2. University Grant Commission, Bahadur Shah Zafar Marg Ito Metro Gate Number3, Road New Delhi. Delhi 110002.

3. All India Council For Technical Education Through Its Chairman, Nelson Mandela Marg, Vasant Kunj, New Delhi.

4. Shri Sandeep Patel S/o Shri Shayam Patel Permanent R/o Lq -13, Science College Colony, Raipur, District Raipur Chhattisgarh.

5. Abhinav Mukherjee S/o Shri Kalidas Mukherjee Aged About 32 Years R/o C-19, Koyla Vihar Near Rto Office, Seepat Road Lagra, P/o Mopka, Bilaspur District Bilaspur Chhattisgarh.

---- Respondents (Cause-title taken from Case Information System)

For Appellant-CGPSC : Mr. Anand Mohan Tiwari, Advocate For Respondents-State : Mr. H.S. Ahluwalia, Deputy Advocate General and Ms. Astha Shukla, Government Advocate For Writ Petitioners : Mr. C. Jayant K. Rao, Mr. Prateek Sharma, Mr. Tridib Bhattacharya, Mr. Ghanshyam Kashyap, Mr. Shikhar Bakhtiyar, Mr. Ashish Beck, Mr. R.K. Gomasta, Mr. Kaushal Yadav, Mr. Amit Patel, Mr. Shobhit Mishra and Ms. Deepali Pandey, Advocates

Hon'ble Shri Arup Kumar Goswami, Chief Justice

Hon'ble Shri Sanjay Agrawal, Judge

Judgment on Board

Per Arup Kumar Goswami, Chief Justice

07.11.2022

Heard Mr. Anand Mohan Tiwari, learned counsel for the appellant-

CGPSC in all the appeals. Also heard Mr. H.S. Ahluwalia, learned Deputy

Advocate General and Ms. Astha Shukla, learned Government Advocate,

appearing for the State in all the writ appeals as well as Mr. C. Jayant K.

Rao, learned counsel appearing for respondents No.3 to 17 in Writ

Appeal No.449 of 2022, respondents No.2 to 14 in Writ Appeal No.553 of

2022, respondent No.3 in Writ Appeal No.555 of 2022, respondents No.2

to 19 in Writ Appeal No.559 of 2022, respondent No.2 in Writ Appeal

No.562 of 2022, respondents No.2 to 14 in Writ Appeal no.563 of 2022,

respondents No.2 to 19 in Writ Appeal No.566 of 2022, respondents No.2

to 7 in Writ Appeal No.567 of 2022, respondents No.2 to 15 in Writ

Appeal No.568 of 2022, respondents No.2 to 20 in Writ Appeal No.569 of

2022, respondents No.2 to 6 in Writ Appeal No.572 of 2022, respondents

No.2 to 19 in Writ Appeal No.573 of 2022, respondents No.2 to 9 in Writ

Appeal No.575 of 2022, respondents No.2 to 20 in Writ Appeal No.576 of

2022, respondents No.2 to 15 in Writ Appeal No.577 of 2022,

respondents No.2 to 21 in Writ Appeal No.578 of 2022, respondents No.2

to 14 in Writ Appeal No.579 of 2022, respondents No.2 to 19 in Writ

Appeal No.580 of 2022, respondents No.2 to 19 in Writ Appeal No.581 of

2022 and respondents No.2 & 3 in Writ Appeal No.583 of 2022,

Mr. Prateek Sharma, learned counsel, appearing for respondent No.2 in

Writ Appeal No.485 of 2022, respondent No.1 in Writ Appeal No.498 of

2022, respondent No.2 in Writ Appeal No.554 of 2022 and respondent

No.2 in Writ Appeal No.558 of 2022, Mr. Tridib Bhattacharya, learned

counsel, appearing for respondent No.6 in Writ Appeal No.488 of 2022,

Mr. Ghanshyam Kashyap, learned counsel, appearing for respondent

No.2 in Writ Appeal No.489 of 2022, respondents No.2 & 3 in Writ Appeal

No.492 of 2022, respondents No.2 to 9 in Writ Appeal No.494 of 2022

and respondent No.2 in Writ Appeal No.552 of 2022, Mr. Shikhar

Bakhtiyar, learned counsel, appearing for respondent No.2 in Writ Appeal

No.493 of 2022, Mr. R.K. Gomasta, learned counsel, appearing for

respondent No.2 in Writ Appeal No.551 of 2022, Mr. Kaushal Yadav,

learned counsel, appearing for respondent No.2 in Writ Appeal No.556 of

2022, Mr. Amit Patel, learned counsel, appearing for respondent No.3 in

Writ Appeal No.557 of 2022, Mr. Ashish Beck, learned counsel, appearing

for respondent No.2 in Writ Appeal No.564 of 2022, Mr. Shobhit Mishra,

learned counsel, appearing for respondent No.2 in Writ Appeal No.565 of

2022, respondent No.2 in Writ Appeal No.571 of 2022 and respondent

No.2 in Writ Appeal No.574 of 2022 and Ms. Deepali Pandey, learned

counsel, appearing for respondents No.4 & 5 in Writ Appeal No.584 of

2022.

2. Learned counsel appearing for the parties submit that while Writ

Appeal No.449 of 2022 is preferred against orders dated 28.07.2022 and

18.08.2022, rest of the appeals arise out of an order dated 18.08.2022 in

the respective writ petitions. They further submit that core issue in all the

appeals are same as they all arise out of the same interim order.

3. Writ Appeal No.449 of 2022 arises out of orders dated 27.08.2022

and 18.08.2022 passed by the learned Single Judge in WPS No.3616 of

2021. There is no order dated 27.08.2022, and therefore, the appeal has

to be understood to be only against the order dated 18.08.2022.

4. Writ Appeal No.485 of 2022 arises out of WPS No.3785 of 2021,

Writ Appeal No.488 of 2022 arises out of WPS No.3788 of 2021, Writ

Appeal No.489 of 2022 arises out of WPS No.3951 of 2021, Writ Appeal

No.492 of 2022 arises out of WPS No.3766 of 2021, Writ Appeal No.493

of 2022 arises out of WPS No.4026 of 2021, Writ Appeal No.494 of 2022

arises out of WPS No.3789 of 2021, Writ Appeal No.498 of 2022 arises

out of WPS No.3606 of 2021, Writ Appeal No.551 of 2022 arises out of

WPS No.3469 of 2021, Writ Appeal No.553 of 2022 arises out of WPS

No.3940 of 2021, Writ Appeal No.553 of 2022 arises out of WPS No.3901

of 2021, Writ Appeal No.554 of 2022 arises out of WPS No.3714 of 2021,

Writ Appeal No.555 of 2022 arises out of WPS No.3722 of 2021, Writ

Appeal No.556 of 2022 arises out of WPS No.4173 of 2021, Writ Appeal

No.557 of 2022 arises out of WPS No.3862 of 2021, Writ Appeal No.558

of 2022 arises out of WPS No.3572 of 2021, Writ Appeal No.559 of 2022

arises out of WPS No.3968 of 2021, Writ Appeal No.562 of 2022 arises

out of WPS No.3433 of 2021, Writ Appeal No.563 of 2022 arises out of

WPS No.3845 of 2021, Writ Appeal No.564 of 2022 arises out of WPS

No.3898 of 2022, Writ Appeal No.565 of 2022 arises out of WPS No.3976

of 2022, Writ Appeal No.566 of 2022 arises out of WPS No.3946 of 2021,

Writ Appeal No.567 of 2022 arises out of WPS No.3872 of 2021, Writ

Appeal No.568 of 2022 arises out of WPS No.4153 of 2021, Writ Appeal

No.569 of 2022 arises out of WPS No.3960 of 2021, Writ Appeal No.571

of 2022 arises out of WPS No.3909 of 2022, Writ Appeal No.572 of 2022

arises out of WPS No.3884 of 2021, Writ Appeal No.573 of 2022 arises

out of WPS No.3962 of 2021, Writ Appeal No.574 of 2022 arises out of

WPS No.3906 of 2022, Writ Appeal No.575 of 2022 arises out of WPS

No.3966 of 2021, Writ Appeal No.576 of 2022 arises out of WPS No.3952

of 2021, Writ Appeal No.577 of 2022 arises out of WPS No.3842 of 2021,

Writ Appeal No.578 of 2022 arises out of WPS No.4096 of 2021, Writ

Appeal No.579 of 2022 arises out of WPS No.3859 of 2021, Writ Appeal

No.580 of 2022 arises out of WPS No.4004 of 2021, Writ Appeal No.581

of 2022 arises out of WPS No.3959 of 2021, Writ Appeal No.583 of 2022

arises out of WPS No.4157 of 2021 and Writ Appeal No.584 of 2022

arises out of WPS No.3855 of 2021.

5. For the purpose of disposal of these appeals, we take note of the

basic facts in Writ Appeal No.449 of 2022.

6. An advertisement was issued by the appellant-CGPSC on

23.01.2019, prescribing that the intending candidates, amongst others,

must have a Post Graduate Degree from recognized Indian University

with at least 55% of marks on the relevant subject and they must be NET

qualified. The writ petitioners had obtained Degree of Master of Science

in Genetics and Plant Breeding and are NET qualified in the Discipline of

Genetics and Plant breeding. The writ petitioners had applied for the post

of Assistant Professor (Botany). Though the writ petitioners were allowed

to participate in the written examination, they were not allowed to take

part in interview on the ground that they do not have the requisite

educational qualification.

7. The writ petition was filed praying for a direction to respondent

authorities to conduct interview for the post of Assistant Professor

(Botany) and to consider the writ petitioners for the said post.

8. The learned Single Judge by an order dated 14.07.2021, while

directing the appellant-CGPSC to subject the writ petitioners to interview

latest by 15.07.2021, observed that result of the writ petitioners, however,

shall not be disclosed and that the same shall be subject to the outcome

of the writ petition. A direction was also issued to ensure that

appointments to 16 posts of Assistant Professor in the Botany subject

shall be kept vacant till the next date of hearing. For better clarity, the

interim order is extracted hereinbelow :

                  "     x     x     x        x


                        x     x     x        x


Accordingly, the Counsel for the Respondent -

CGPSC is directed to subject the petitioners to

interview either today i.e. on 14.07.2021 or at any

cost by tomorrow i.e. on 15.07.2021. The results

of the petitioners shall not be disclosed as of now.

The same shall be subject to the outcome of the

present writ petition.

Meanwhile, the respondents/State also are

directed to ensure that appointments to 16 posts

of Assistant Professor in the Botany subject shall

be kept vacant till next date of hearing.

Certified Copy Today."

9. By an order dated 28.07.2022, however, the appellant-CGPSC was

directed to declare the result within 10 days and thereafter, by an order

dated 18.08.2022, the appellant-CGPSC was directed to finalize the

selection list of the candidates, who had participated in the selection

process including the writ petitioners, but the State was directed not to

issue their appointment orders till the controversy is set right by the

Court.

10. While issuing notice in Writ Appeal No.449 of 2022 by an order

dated 23.08.2022, this Court had stayed the following portion of the order

of the learned Single Judge dated 18.08.2022 till the next date fixed :

"PSC is directed to finalize the selection list of

the candidates who have participated in the

selection process including the petitioners, but the

State will not issue their appointment orders till

the controversy is set right by this Court."

11. It was also observed that the learned Single Judge may proceed

with the matter of hearing the cases, and accordingly, directed the

Registry to list the cases on 24.08.2022, as ordered by the learned Single

Judge.

12. We have heard the learned counsel appearing for the parties and

have perused the material on record.

13. The question as to whether the writ petitioners fulfill the eligibility

criteria in terms of advertisement dated 23.01.2019 is to be determined in

the writ petitions. It appears from the order dated 28.07.2022 passed by

the learned Single Judge that a direction was issued to place the

constitution of the Expert Committee for consideration of the learned

Single Judge.

14. In the aforesaid background, direction by way of an interim

measure to finalize the selection list of the candidates including the writ

petitioners amounts to final relief granted to the writ petitioners, that too,

without their eligibility being determined. It is also noticed that the learned

Single Judge himself records that appointment orders are not to be

issued as the controversy is yet to be set right by the Court. That being

the position, direction to finalize the selection list was uncalled for.

15. In that view of the matter, the impugned interim order of the learned

Single Judge dated 18.08.2022 cannot be sustained in law, and

therefore, the same is set aside.

16. Accordingly, all the writ petitions are allowed. No cost.

                       Sd/-                                         Sd/-
               (Arup Kumar Goswami)                           (Sanjay Agrawal)
                    Chief Justice                                  Judge
Anu
 

 
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