Chhattisgarh State Electricity ... vs Maniprakash Patel
2022 Latest Caselaw 3435 Chatt

Citation : 2022 Latest Caselaw 3435 Chatt
Judgement Date : 10 May, 2022

Chattisgarh High Court

Chhattisgarh State Electricity ... vs Maniprakash Patel on 10 May, 2022

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                    WA No. 116 of 2022
     Chhattisgarh State Electricity Generation Co. Versus Maniprakash Patel & Others

                                          WA/121/2022



10/05/2022           Heard Mr. K.R. Nair and Dr. Veena Nair, learned counsel for the

              appellant. Also heard Ms. Reena Singh, learned counsel for respondent

No.1

Hearing complete.

Judgment reserved.

                       Sd/-                                  Sd/-
              (Arup Kumar Goswami)               (Rajendra Chandra Singh Samant)
                    Chief Justice                           Judge




    Chandra

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