Branch Manager United India ... vs (Deleted) Chandrika Prasad ...
2022 Latest Caselaw 3241 Chatt

Citation : 2022 Latest Caselaw 3241 Chatt
Judgement Date : 4 May, 2022

Chattisgarh High Court

Branch Manager United India ... vs (Deleted) Chandrika Prasad ... on 4 May, 2022

                HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                              MAC No. 163 of 2015
Branch Manager, United India Insurance Company Limited Versus (deleted) Chandrika
                              Prasad Tripathi & Others



04/05/2022         Mr. Dashrath Gupta, counsel for the appellant.

                   Mr. Anand Shukla, counsel for respondents No.2 to 6.

Mr. Anumesh Shrivastava, Advocate with Mr. Akash Shrivastva, counsel for respondent No.11.

Arguments heard.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

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