Citation : 2022 Latest Caselaw 3927 Chatt
Judgement Date : 21 June, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRR No. 502 of 2022
1. Surendra Yadav S/o Basant Yadav Aged About 34 Years R/o Village Bhota,
P.S./ Tehsil Charama, District Kanker Chhattisgarh.
2. Basant Yadav S/o Late Vinod Ram Yadav Aged About 59 Years R/o Village
Bhota, P.S./ Tehsil Charama, District Kanker Chhattisgarh.
3. Neera Bai W/o Basant Ram Yadav Aged About 55 Years R/o Village Bhota,
P.S./ Tehsil Charama, District Kanker Chhattisgarh.
---- Applicants
Versus
1. Gayatri Yadav W/o Surendra Yadav, Aged About 29 Years R/o Village Jaisakarra,
P.S./ Tehsil Charama, District Kanker Chhattisgarh.
2. State Of Chhattisgarh Through District Magistrate District North Bastar Kanker
Chhattisgarh.
---- Respondents
21.6.2022 Ms. K Tripti Rao, counsel for the applicants.
Mr. Praveen Shrivastava, Panel Lawyer for the State/ respondent No.2.
Heard.
Issue notice to the respondents on IA No.01/2022, application for grant of stay, as well as on main petition.
Mr. Shrivastava accepts notice on behalf of the State/ respondent No.2.
PF be paid within one week in respect of respondent No.1 only.
In the meantime, effect and operation of judgment dated 22.01.2022 passed by Sessions Judge, North Bastar Kanker in Criminal Appeal No.13/2021 & Criminal Appeal No.17/2021 shall remain stayed till the next date of hearing.
Call for the record of the trial Court.
List this case thereafter. Sd/-
(N.K. Chandravanshi) Judge Bini
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