Khorbhara(Name Deleted As Per ... vs Tetku Ram (Name Deleted As Per ...
2022 Latest Caselaw 4405 Chatt

Citation : 2022 Latest Caselaw 4405 Chatt
Judgement Date : 11 July, 2022

Chattisgarh High Court

Khorbhara(Name Deleted As Per ... vs Tetku Ram (Name Deleted As Per ... on 11 July, 2022

                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                               SA No.158 of 2004
Khorbahara & Ors. Versus Tetku Ram (name deleted as per Hon'ble Court order
                        dated 23.01.2018) and Ors.


              k




 11/07/2022          Shri Ravindra Kumar Agrawal, Counsel for the Appellants.

                     Shri Rajkumar Pali, Counsel for the Respondents.

Shri Tarkeshwari Nande, P.L. for the State.

Heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

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