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Ramvriksh @ Birchha Lohar vs State Of Chhattisgarh
2022 Latest Caselaw 4269 Chatt

Citation : 2022 Latest Caselaw 4269 Chatt
Judgement Date : 6 July, 2022

Chattisgarh High Court
Ramvriksh @ Birchha Lohar vs State Of Chhattisgarh on 6 July, 2022
             HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                       Criminal Appeal No.376 of 2014

           Ramvriksh @ Birchha Lohar Versus State of Chhattisgarh



Division Bench:-

Hon'ble Shri Justice Sanjay K. Agrawal &
Hon'ble Shri Justice Sanjay S. Agrawal




  6/7/2022          Mr.A.N.Pandey, counsel for the appellant.

                    Mr.Sudeep Verma, Dy.G.A. and Mr.Soumya Rai, P.L. for the
              respondent/State.

Arguments heard.

Judgment reserved.

                         Sd/-                                   Sd/-
                   (Sanjay K. Agrawal)                  (Sanjay S. Agrawal)
                          Judge                             Judge




     B/-
 

 
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