Paramjeet Singh vs State Of Chhattisgarh
2022 Latest Caselaw 47 Chatt

Citation : 2022 Latest Caselaw 47 Chatt
Judgement Date : 4 January, 2022

Chattisgarh High Court

Paramjeet Singh vs State Of Chhattisgarh on 4 January, 2022

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               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                         Writ Appeal No. 61 of 2019
              Paramjeet Singh Versus State of Chhattisgarh & Others



04/01/2022        Heard Mr. Raghavendra Pradhan, learned counsel for the

             appellant. Also heard Mr. H.S.Ahluwalia, learned Deputy Advocate

             General for the respondent No. 1 as well as Mr. Sudeep Verma,

learned counsel for the respondent No. 2.

Hearing is complete.

Reserved for judgment.

                       Sd/-                                      Sd/-
              (Arup Kumar Goswami)                       (N.K.Chandravanshi)
                  Chief Justice                                Judge




    Amit

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