Smt.Bajarobai Gota vs State Of Chhattisgarh
2022 Latest Caselaw 698 Chatt

Citation : 2022 Latest Caselaw 698 Chatt
Judgement Date : 9 February, 2022

Chattisgarh High Court

Smt.Bajarobai Gota vs State Of Chhattisgarh on 9 February, 2022

                                    1

             HIGH COURT OF CHHATTISGARH, BILASPUR

                              Order Sheet

                        CR.A. No. 1113 of 2013

             Smt. Bajarobai Gota Versus State of Chhattisgarh



                Mr. Mukesh Shrivastava, counsel for the appellant.
09/02/2022
                Ms. Shivali Dubey, P.L. for the State/respondent.

Arguments heard.

Reserved for judgment.

                       Sd/-                              Sd/-
                (R.C.S. Samant)                 (Arvind Singh Chandel)
                     Judge                              Judge




  balram

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