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Lokesh Das Manikpuri vs State Of Chhattisgarh
2022 Latest Caselaw 693 Chatt

Citation : 2022 Latest Caselaw 693 Chatt
Judgement Date : 9 February, 2022

Chattisgarh High Court
Lokesh Das Manikpuri vs State Of Chhattisgarh on 9 February, 2022
               HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              CRR No. 157 of 2022
                Lokesh Das Manikpuri Versus State of Chhattisgarh
(Proceedings through Video Conferencing)




   09.02.2022          Shri Karan Kumar Baharani, counsel for the applicant.

                       Shri Adil Minhaj, G.A. for the State/respondent.

Learned counsel for the applicant is directed to file certified copy of the impugned judgment.

Call for record of the Courts below.

List the case for order on admission after receipt of the lower Courts record.

Sd/-

(Gautam Chourdiya) Judge

Nadim

 
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