M/S Ntpc- Sail Power Company Ltd vs Additional Director General
2022 Latest Caselaw 673 Chatt

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                   (Proceedings through video conferencing)
               HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet

                      Writ Petition (T) No. 236 of 2021

M/s NTPC-Sail Power Company Ltd. Versus Additional Director General & Others



08/02/2022       Heard Mr. Narendra Singhvi, learned counsel for the

             petitioner along with Ms. Romir S. Goyal. Also heard Mr.

             Maneesh Sharma, learned counsel appearing for respondents

No. 1 to 3 & 5 and Mr. Ramakant Mishra, learned Assistant

Solicitor General appearing for respondent No. 4.

Mr. Singhvi submits that a compilation of judgment has been

served upon him by Mr. Maneesh Sharma only yesterday and

therefore, he could not go through the same. In order to make

effective representation he prays for taking up the matter on

21.02.2022.

As agreed upon, list this case again on 21.02.2022, as a

fresh case.

                          Sd/-                            Sd/-
                 (Arup Kumar Goswami)            (N.K. Chandravanshi)
                      Chief Justice                     Judge
 Brijmohan