Pyramid Agencies vs Piccadily Hotel
2022 Latest Caselaw 650 Chatt

Citation : 2022 Latest Caselaw 650 Chatt
Judgement Date : 7 February, 2022

Chattisgarh High Court

Pyramid Agencies vs Piccadily Hotel on 7 February, 2022

             T O HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                              FA No. 256 of 2005
                   Pyramid Agencies Versus Piccadily Hotel




07.02.2022         Mr. Shobhit Mishra, Counsel for the appellant.

                   Mr. Bhaskar Payashi, Counsel for the respondent.

Argument heard in part.

On the next date of hearing, plaintiff and defendant are directed to

submit the judgment which explains about Article 18 of the Limitation Act.

List this case after two weeks.

Sd/-

(Narendra Kumar Vyas)

Judge

Parul

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