Mohit Agrawal vs Manish Nagar T. I./ S H O
2022 Latest Caselaw 595 Chatt

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                  CONT No. 149 of 2022

             Mohit Agrawal & Others Versus Manish Nagar T.I./SHO & Others




02/02/2022         Proceeding through video conferencing.

                   Shri Priyank Rathi, counsel for the applicants.

                   Learned counsel for the applicants would submit that initially

             against the applicants case under Section 498-A was registered in

             which all the applicants were granted anticipatory bail and applicant

             No. 1 was arrested from 18.03.2021 to 23.03.2021 and was bailed

             out. While he was in custody, he was served with a notice under

             Section 91 Cr.P.C. in respect of Crime No. 912/2020 under Sections

             420 and 120-B of IPC and Section 66- m of the Information

             Technology Act. He would further submit that subsequently when the

             applicant appeared after notice to appear in the Crime in person in

             respect of the Crime 197/2021, he was taken into custody without

             compliance of the judgment rendered by the Hon'ble Supreme Court

             in the matter of Arnesh Kumar Vs. State of Bihar reported in (2014)

             8 SCC 273. He would also submit that no reasons have been

             recorded by the police officers and the gratification of Rs. 5 lac was

             asked for, but having not complied the same, he had to suffer the

             consequence.
                   Issue show cause notice to Respondents No. 1 to 3.

The original case diary in respect of the Crime No. 912/2020

shall be procured by the State Counsel forthwith.

The copy of the petition also be supplied to State counsel in

the office of the Advocate General to seek instructions.

                       Sd/-                                          Sd/-
                  (Goutam Bhaduri)                              (Rajani Dubey)
                     Judge                                         Judge




H.L. Sahu