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Annu @ Shrawan Rakshel vs Washim Pasa
2022 Latest Caselaw 7632 Chatt

Citation : 2022 Latest Caselaw 7632 Chatt
Judgement Date : 16 December, 2022

Chattisgarh High Court
Annu @ Shrawan Rakshel vs Washim Pasa on 16 December, 2022
                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                       Order Sheet
                                 CRA No. 1790 of 2018
               Mohd. Tanzeel Raza @ Monu Versus State of Chhattisgarh
                                          WITH
                                     ACQA-184-2019
    Division Bench:

    Hon'ble Shri Justice Sanjay K. Agrawal &
    Hon'ble Shri Justice Rakesh Mohan Pandey, JJ




16/12/2022    Mr. N. Naha Roy, Advocate for the appellant in CRA-1790-2018.

              Mr. Umakant Singh Chandel, Advocate for the appellant in ACQA-184-2019.

              Mr. Arjit Tiwari, Panel Lawyer for the respondent-State.

Arguments heard.

Reserved for judgment.

                             Sd/-                                    Sd/-
                      (Sanjay K. Agrawal)                  (Rakesh Mohan Pandey)
                            Judge                                  Judge




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