M/S Ambey Industries vs Chhattisgarh State Civil ...
2022 Latest Caselaw 7582 Chatt

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               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet

                           WPC No. 2145 of 2022

  M/s Ambey Industries Versus Chhattisgarh State Civil Supplies Corporation
                            Limited & Another

                                  alongwith

                             WPC No. 2174/2022



14/12/2022        Heard Mr. Manoj Paranjpe, alongwith Mr. Apurv Goyal and

             Mr. Shreyansh Agrawal, learned counsel, appearing for the

             petitioner. Also heard Mr. V.R.Tiwari, learned senior counsel,

             assisted by Mr. Atul Kumar Kesharwani, learned counsel,

             appearing for the respondents.

Arguments concluded.

Reserved for judgment.

                       Sd/-                                  Sd/-
              (Arup Kumar Goswami)                 (Arvind Singh Chandel)
                  Chief Justice                            Judge




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