Alka Yadav vs State Of Chhattisgarh
2022 Latest Caselaw 7385 Chatt

                                        1


                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                               WA No. 244 of 2022

               Arvind Kishan Versus State of Chhattisgarh & Others
                                   along with

                   WA No. 322 of 2022 and WA No. 247 of 2022


07/12/2022       Heard Mr. Sunil Pillai, learned counsel for the appellants. Also

             heard Ms. Astha Shukla, learned Government Advocate, appearing for

             respondent - State, Mr. Ajay Shrivastava, learned counsel, appearing

for respondents / writ petitioners in all the cases and Mr. Vinod

Deshmukh, learned counsel, appearing for the Intervenors.

Hearing is complete.

Judgment reserved.

                          Sd/-                                  Sd/-
                (Arup Kumar Goswami)                     (Sanjay Agrawal)
                      Chief Justice                            Judge




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