Lakhan Dhimar vs State Of Chhattisgarh
2022 Latest Caselaw 7246 Chatt

         HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                            CRA No. 458 of 2020
              Sanni Tharwani Versus State Of Chhattisgarh

             CRA/167/2020,CRA/641/2020,CRA/494/2020,




02/12/2022

CRA No.458 of 2020

For Sanni Tharwani Mr. Abhishek Sinha, Sr. Advocate with Ms Vidhi Agrawal, Advocate For Sagar Tharwani Mr. Devershi Thakur, Advocate For Vishal Tharwani Mr. Pranjal Agrawal, Advocate

CRA No.167 of 2020 Mr. Prafull N. Bharat, Sr. Advocate with Mr. Raj Kumar Gupta, Advocate

Mr. Ashutosh Mishra, Advocate for the Objector

CRA No.494 of 2020 Mr. Rajeev Shrivastava, Sr. Advocate with Shri Rishi Rahul Soni, Advocate

CRA No.641 of 2020 Mr. Manoj Paranjape, Advocate with Mr. Anshul Tiwari, Advocate

Mr. Raghvendra Verma, Govt. Advocate for the State.

Reserved for judgment.

                     Sd/-                                     Sd/-

             (Goutam Bhaduri)                     (N.K. Chandravanshi)
                  Judge                                    Judge