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Boddaram vs State Of Chhattisgarh
2022 Latest Caselaw 5500 Chatt

Citation : 2022 Latest Caselaw 5500 Chatt
Judgement Date : 29 August, 2022

Chattisgarh High Court
Boddaram vs State Of Chhattisgarh on 29 August, 2022
                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                            Order Sheet

                                        CRA No. 1419 of 2015
                            Halkuram @ Alku Versus State Of Chhattisgarh
                                                 Along with
                                             CRA/81/2018



29/08/2022           Ms. Aditi Singhvi and Shri Mohd. Azad Siddiqui, counsel for the respective
             appellants.

                   Shri Kapil Maini, P.L. for the State/respondent.

Argument heard.

Reserved for judgment.

                                 Sd/-                                        Sd/-
                           (Sanjay K. Agrawal)                        (Sachin Singh Rajput)
                                 Judge                                       Judge




   Kamde
 

 
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