Malay Jain (Petitioner In Person) vs The High Court Of Chhattisgarh
2022 Latest Caselaw 5470 Chatt

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                HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             WPPIL No. 19 of 2021
 Malay Jain (petitioner In Person) Versus The High Court of Chhattisgarh & Ors.

                             WPC No. 3438/2021



26/08/2022      Heard Mr. Malay Jain, petitioner in person in WPPIL No. 19 of

             2021 and Mr. Goutam Khetrapal, learned counsel for the petitioner

             in WPC No.3438 of 2021. Also heard Dr. N.K. Shukla, learned

             senior counsel, assisted by Mr. Bhaskar Payasi, learned counsel,

             appearing for respondent No.1 in WPPIL No.19 of 2021, Mr. Prafull

N. Bharat, learned senior counsel, assisted by Mr. Bhaskar Payashi,

learned counsel, appearing for respondent No. 2 in WPC No.3438

of 2021, Mr. Chandresh Shrivastava, learned Additional Advocate

General, appearing for respondents No. 2 & 3 in WPPIL No. 19 of

2021 and respondents No.1 & 3 in WPC No.3438 of 2021 and Mr.

Anchal Kumar Matre, learned counsel, appearing for respondent

No. 4 in WPPIL No.19 of 2021 & WPC No.3438 of 2021.

Hearing complete.

Judgment reserved.

                          Sd/-                            Sd/-
                 (Arup Kumar Goswami)            (Deepak Kumar Tiwari)
                      Chief Justice                      Judge

 Chandra