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M/S S. Narider Singh And Company vs South Eastern Coalfields Ltd
2022 Latest Caselaw 5466 Chatt

Citation : 2022 Latest Caselaw 5466 Chatt
Judgement Date : 26 August, 2022

Chattisgarh High Court
M/S S. Narider Singh And Company vs South Eastern Coalfields Ltd on 26 August, 2022
                                       1


                HIGH COURT OF CHHATTISGARH, BILASPUR

                                  Order Sheet

                              ARBR No. 3 of 2022

M/s. S. Narinder Singh & Company Versus South Eastern Coalfields Ltd. & Others




26/08/2022        Heard Mr. Bidya Nand Mishra, learned counsel, appearing for

             the applicant. Also heard Ms. Astha Shukla, learned counsel,

             appearing for the respondents.

Arguments concluded.

Reserved for judgment.

Sd/-

(Arup Kumar Goswami) Chief Justice

Amit

 
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