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Bhinsent Toppo vs State Of Chhattisgarh
2022 Latest Caselaw 5431 Chatt

Citation : 2022 Latest Caselaw 5431 Chatt
Judgement Date : 25 August, 2022

Chattisgarh High Court
Bhinsent Toppo vs State Of Chhattisgarh on 25 August, 2022
                    HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                               CRA No. 373 of 2015

                     Bhinsent Toppo Versus State of Chhattisgarh

DB
Hon'ble Shri Justice Sanjay K. Agrawal
Hon'ble Shri Justice Sacin Singh Rajput




       25.08.2022         Mr. Surendra Singh, Senior Advocate with Mr. Neeraj
                    Kumar Mehta, counsel for the appellant.

                          Mr. Sudeep Verma, Dy. G.A. for the State/respondent.

Learned senior counsel commenced and concluded his argument on behalf of the appellant.

Learned State counsel also commenced and concluded his argument on behalf of the respondent/State.

Reserved for judgment.

                                  Sd/-                   Sd/-
                           (Sanjay K. Agrawal)         (Sachin Singh Rajput)
                                 Judge                          Judge




         Harneet
 

 
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