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Dinesh Chandra Tiwari vs Presiding Officer
2022 Latest Caselaw 5425 Chatt

Citation : 2022 Latest Caselaw 5425 Chatt
Judgement Date : 25 August, 2022

Chattisgarh High Court
Dinesh Chandra Tiwari vs Presiding Officer on 25 August, 2022
                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                               WPC No.48 of 2021
            Dinesh Chandra Tiwari Versus Presiding Offer and Ors.
                                  Along with
                             WPC No.2686/2022

              k




25/08/2022           Shri Dinesh Chandra Tiwari, petitioner-in-person.

                     Shri Ankit Singhal, Counsel for respondent No.2 & 3.

Shri P. Afharya, P.L. for the State/respondent No.4.

Shri Anurag Dayal Shrivastava, Counsel for respondent No.5.

Ms. Pragya Pandey, Counsel for respondent No.6.

Heard the parties on the issue of maintainability of the petitions.

The matters are reserved for judgments.

Sd/-

(Arvind Singh Chandel) Judge

Prakash

 
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