Amarnath And Others vs State Of Chhattisgarh
2022 Latest Caselaw 5419 Chatt

                       HIGH COURT OF CHHATTISGARH, BILASPUR
                                          Order Sheet
                                    CRA No. 937 of 2013
                    Laxminarayan and another Versus State of Chhattisgarh
                                              WITH
      ACQA-59-2013, CRA-947-2013, CRA-966-2013, CRA-969-2013, CRA-970-2013,
                        CRA-1029-2013 & CRA-1068-2013
    Division Bench:

    Hon'ble Shri Justice Sanjay K. Agrawal &
    Hon'ble Shri Justice Sachin Singh Rajput




25/08/2022       Mr. Rajesh Jain and Ms. Kiran Jain, Advocates for the appellants in CRA-937-
             2013, CRA-966-2013, CRA-969-2013, CRA-970-2013 and for respondent No.02 in

ACQA-59-2013.

Mr. Anil S. Pandey, Advocate on behalf of Mr. Vinay Pandey, Advocate for the appellant in ACQA-59-2013.

Mr. Ramsajivan, Advocate for the appellants in CRA-947-2013.

Mr. Manoj Paranjpe and Mr. Vaibahav A. Goverdhan, Advocates for the appellants in CRA-1029-2013.

Mrs. Indira Tripathi, Advocate for the appellants in CRA-1068-2013.

Ms. Ruchi Nagar, Deputy Government Advocate for the respondent-State.

Arguments heard.

Reserved for judgment.

                               Sd/-                                     Sd/-
                        (Sanjay K. Agrawal)                    (Sachin Singh Rajput)
                              Judge                                  Judge
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