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Chetan And Ors vs The State Of M.P
2022 Latest Caselaw 5261 Chatt

Citation : 2022 Latest Caselaw 5261 Chatt
Judgement Date : 18 August, 2022

Chattisgarh High Court

Chetan And Ors vs The State Of M.P on 18 August, 2022

           HIGH COURT OF CHHATTISGARH, BILASPUR
                            Order Sheet
                     CRA No. 2004 of 2000
    Chetan And Ors. Versus The State Of M.P (now Chhattisgarh)




18/08/2022

Mr. Pragalbha Sharma, counsel for the appellants.

Ms. Akshra Amit, Panel Lawyer for the State. Arguments heard.

Reserved for judgment.

Sd/----/-/--/-

(Parth Prateem Sahu) Judge

Praveen

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Chetan And Ors vs The State Of M.P
2022 Latest Caselaw 5261 Chatt

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Chetan And Ors vs The State Of M.P2022 Latest Caselaw 5261 Chatt

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Chetan And Ors vs The State Of M.P
2022 Latest Caselaw 5261 Chatt