Khushboo Ahirpankh vs State Of Chhattisgarh
2022 Latest Caselaw 5019 Chatt

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                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                              WPS No. 6689 of 2018

             Purendra Kumar Sinha Versus State of Chhattisgarh & Others

                                       alongwith

     WPS No. 2287/2017, 169/2022, 197/2022, 223/2022, 270/2022, 561/2022,
     592/2022, 596/2022, 652/2022, 823/2022, 920/2022, 931/2022, 1136/2022,
                   1196/2022, 1418/2022 and WA No. 110/2020




04/08/2022          Heard Mr. Ratnesh Kumar Agrawal, Mr. Suresh Tandan, Ms.

              Suchita Bais, Mr. N.N.Roy, Mr. Vinod Kumar Sharma, Ms. Diksha

              Gourha, Mr. Anurag Singh, Mr. Rakesh Kumar Jha, Mr. Raj Kumar Pali,

              Mr. Devesh G. Kela, Mr. Pankaj Agrawal, Mr. Dashrath Prajapati, Mr.

              Dharmesh Shrivastava, Mr. Vedant Shadangi, Mr. Shaleen Singh

              Baghel, learned counsel, appearing for the petitioners as well as Mr.

              Bharat Rajput, learned counsel, appearing for the appellant.

                    Also heard Mr. Jitendra Pali and Mr. H.S.Ahluwalia, learned

              Deputy Advocate General as well as Mr. Gagan Tiwari, learned Deputy

              Government Advocate, appearing for the respondents.

Arguments concluded.

Reserved for judgment.

                          Sd/-                               Sd/-
               (Arup Kumar Goswami)                  (Parth Prateem Sahu)
                    Chief Justice                          Judge



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