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Paramjit Singh Suri vs State Of Chhattisgarh
2022 Latest Caselaw 4986 Chatt

Citation : 2022 Latest Caselaw 4986 Chatt
Judgement Date : 3 August, 2022

Chattisgarh High Court
Paramjit Singh Suri vs State Of Chhattisgarh on 3 August, 2022
                                       1


               HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet
                        Writ Appeal No. 541 of 2017
             Paramjit Singh Suri Versus State of Chhattisgarh & Others

                                     alongwith

                           Writ Appeal No. 556 of 2017



03/08/2022        Heard Mr. Kishore Bhaduri, learned senior counsel, assisted

             by Mr. Varun Sharma, learned counsel, appearing for the

             appellant. Also heard Ms. Meena Shastri, learned Additional

             Advocate General, appearing for the respondents No. 1 and 2.

None appears for the respondent No. 3.

Hearing concluded.

Reserved for judgment.

                       Sd/-                                    Sd/-
              (Arup Kumar Goswami)                    (Parth Prateem Sahu)
                  Chief Justice                              Judge




    Amit
 

 
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