State Of Chhattisgarh vs Smt. Sweta Singh
2022 Latest Caselaw 4985 Chatt

Citation : 2022 Latest Caselaw 4985 Chatt
Judgement Date : 3 August, 2022

Chattisgarh High Court

State Of Chhattisgarh vs Smt. Sweta Singh on 3 August, 2022

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                 HIGH COURT OF CHHATTISGARH, BILASPUR
                              Order Sheet

                          Writ Appeal No. 199 of 2022

             State of Chhattisgarh & Others Versus Smt. Sweta Singh



03/08/2022      Heard Mr. Gagan Tiwari, learned Deputy Government Advocate,

             appearing for the appellants. Also heard Mr. A.N. Bhakta, learned

             counsel, appearing for the respondent.

Reserve for judgment.

                        Sd/-                                   Sd/-
                 (Arup Kumar Goswami)                 (Parth Prateem Sahu)
                     Chief Justice                           Judge




 Brijmohan

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