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Smt. Jagrati And Ors vs State Of Chhattisgarh And Ors
2021 Latest Caselaw 2561 Chatt

Citation : 2021 Latest Caselaw 2561 Chatt
Judgement Date : 24 September, 2021

Chattisgarh High Court
Smt. Jagrati And Ors vs State Of Chhattisgarh And Ors on 24 September, 2021
                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                          Order Sheet

                                 Second Appeal No.379 of 2014

                Smt Jagrati and others Versus State of Chhattisgarh and others

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal


           Final

       24/09/2021 Mr. Sushobhit Singh, counsel for the appellants.

                     Mr. Siddharth Dubey, Deputy Govt. Advocate for the State /
                     respondent No.1.

Mr. Sunil Tripathi and Mr. Apoorva Tripathi, counsel for respondents No.2(a) and 2(b).

Arguments heard.

Reserved for judgment.

Sd/-

(Sanjay K. Agrawal) Judge

Soma

 
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