Chaitanya @ Chaita vs State Of Chhattisgarh
2021 Latest Caselaw 2280 Chatt

Citation : 2021 Latest Caselaw 2280 Chatt
Judgement Date : 10 September, 2021

Chattisgarh High Court

Chaitanya @ Chaita vs State Of Chhattisgarh on 10 September, 2021

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                 Order Sheet
                            CRA No. 681 of 2017
              Chaitanya @ Chaita Versus State of Chhattisgarh




10/09/2021   Mr. Varindra Pratap Singh, Counsel for the Appellant.

             Mr. Aakash Pandey, P.L. for the State/Respondent.

Arguments heard.

The matter is reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Shubham

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